Delhi High Court - Orders
Ramesh Chand Arora vs Rajni Tandon & Ors on 10 April, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 48/2020 & CM APPL. 2664/2020
RAMESH CHAND ARORA ..... Petitioner
Through: Mr. Anil Kumar Singh and Mr. Rahul
Khanna, Advocates
versus
RAJNI TANDON & ORS ..... Respondents
Through: None
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 10.04.2023
1. The matter was mentioned.
2. The learned counsel for the Petitioner states that in the notices issued by the Registry, the next date of hearing was inadvertently mentioned as 31.03.2023 in place of 13.03.2023. He states to avoid any objection, fresh notices be issued to the Respondents.
3. None appears on behalf of the Respondent.
4. Accordingly, upon steps being taken by the Petitioner, issue notice to the Respondents through all modes including electronically.
5. List on 24.07.2023.
MANMEET PRITAM SINGH ARORA, J APRIL 10, 2023/rhc/asb Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:12.04.2023 11:16:12