Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act] State of Tripura - Subsection Section 6(5)(e) in Tripura Value Added Tax Rules, 2005 (e)particulars of first information report, if any, lodge with local Police Station or any report of Fire Service Station or any other authority;