Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(q) in The Immigration and Foreigners Act, 2025

(q)the information to be required by District Magistrate or any Commissioner of Police from the carrier under sub-section (7) of section 17;