Supreme Court - Daily Orders
Hari Shankar Nath Tiwari vs State Of U.P. on 6 April, 2023
Bench: K.M. Joseph, B.V. Nagarathna
1
ITEM NO.44 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11266/2021
(Arising out of impugned final judgment and order dated 02-06-2021
in SA No. 552/2017 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
HARI SHANKAR NATH TIWARI & ORS. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
IA No. 84000/2022 - DISPENSING WITH SERVICE OF NOTICE
IA No. 86706/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 116419/2021 - EXEMPTION FROM FILING O.T. IA No. 86707/2021 - EXEMPTION FROM FILING O.T. IA No. 116418/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 86708/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES) WITH SLP(C) No. 20938-20941/2021 (XI) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 84928/2021 FOR EXEMPTION FROM FILING O.T. ON IA 84931/2021 FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 84932/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 116427/2021 FOR EXEMPTION FROM FILING O.T. ON IA 116428/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 163127/2021 FOR DISPENSING WITH SERVICE OF NOTICE ON IA 83983/2022 IA No. 83983/2022 - DISPENSING WITH SERVICE OF NOTICE IA No. 84928/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 116428/2021 - EXEMPTION FROM FILING O.T. IA No. 84931/2021 - EXEMPTION FROM FILING O.T. IA No. 163127/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 116427/2021 Signature Not Verified
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Digitally signed by Jayant Kumar Arora Date: 2023.04.08 IA No. 84932/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES) 12:22:13 IST Reason: SLP(C) No. 11261-11262/2021 (XI) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 86633/2021 2 FOR EXEMPTION FROM FILING O.T. ON IA 86634/2021 FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 86635/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 117581/2021 FOR EXEMPTION FROM FILING O.T. ON IA 117582/2021 FOR DISPENSING WITH SERVICE OF NOTICE ON IA 84040/2022 IA No. 84040/2022 - DISPENSING WITH SERVICE OF NOTICE IA No. 86633/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 117582/2021 - EXEMPTION FROM FILING O.T. IA No. 86634/2021 - EXEMPTION FROM FILING O.T. IA No. 117581/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 86635/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES) SLP(C) No. 11277-11280/2021 (XI) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 86792/2021 FOR EXEMPTION FROM FILING O.T. ON IA 86793/2021 FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 86795/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 87401/2021 FOR EXEMPTION FROM FILING O.T. ON IA 87402/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 117523/2021 FOR EXEMPTION FROM FILING O.T. ON IA 117526/2021 FOR DISPENSING WITH SERVICE OF NOTICE ON IA 84006/2022 IA No. 84006/2022 - DISPENSING WITH SERVICE OF NOTICE IA No. 86792/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 117526/2021 - EXEMPTION FROM FILING O.T. IA No. 87402/2021 - EXEMPTION FROM FILING O.T. IA No. 86793/2021 - EXEMPTION FROM FILING O.T. IA No. 117523/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 87401/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 86795/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES) Date : 06-04-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MRS. JUSTICE B.V. NAGARATHNA For Petitioner(s) Mr. Rahul Pratap, AOR Mr. Rajat Singh, AOR Mr. Anirudh Singh, Adv.
For Respondent(s) Mr. Rajeev Kumar Dubey, Adv.
Mr. Arun Kumar Singh, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Kamlendra Mishra, AOR 3 Mr. M. A. Chinnasamy, AOR Mr. Abhisekh Bose., Adv.
Mrs. C Rubavathi, Adv.
Mr. C Raghavendren, Adv.
Mr. M Veeraragavan, Adv.
Mr. Bheem Shingh Dabla, Adv.
Mr. V Senthil Kumar, Adv.
Mr. Siddharth, AOR UPON hearing the counsel the Court made the following O R D E R Perused the letter circulated by learned counsel for the respondent(s) seeking adjournment due to personal difficulty.
List on 21.04.2023.
(JAYANT KUMAR ARORA) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR