Madhya Pradesh High Court
The State Of Madhya Pradesh vs Lalit Shukla on 18 October, 2016
MCRC-14614-2016 (THE STA TE 0F MADHYA PRADESH Vs LALIT SHUKLA) 18- 10-20 16 Shri K. Singh, learned PL for the applicant prays for and is granted 2 weeks.
List the matter after 2 weeks. (SMT. ANJULI PALO) JUDGE skm