Section 3(7)(a) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(7)(a) in Income Tax Rules, 1962

(a)complete details in respect of such expenditure are maintained by the employer which may, inter alia, include the date of expenditure and the nature of expenditure;

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Union of India - Subsection

Section 3(7)(a) in Income Tax Rules, 1962