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Andhra Pradesh High Court - Amravati

Jillellamudi Jagdeesh, vs Jillellamudi Subbayamma, on 22 September, 2022

   
  

(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMA
FHURSDAY, THE TWENTY SECOND DAY OF SEPT.
TWO THOUSAND AND TWENTY TWO
(PRESENT:
THE HONOURABLE SR) JUSTICE BATTU DEVANAND
CIVIL REVISION PETITION NO: 1868 OF 2022

Setween: --

1. dJiellamudi Jagdeaesh, S/o . late e Nageswararao, Aged about 19 years, Occ:
Hindu, Rfo. Or. No. 23-71-3384, Aichampet Road, Satienapalll town, Painadu
istrict JCJ Satienapalll,

Jilslamudi Kuswanth, S/o Late Nageswararac, Aged about 17 years, being
minor represented by maternal grand mother Somepalll Sujatha, Aged about
a0 years, residing in DrNo. 1O14, Kanaparru village, Nadendia Mandal,
Painadu District. JOSS Chiakalucoet,

i

_ Pettioners/Piaintits
AND
. VileHamud! Subbayamma, Wo. Chandraiah, Aged about 80 years, Hindu,
Rio. Dr. Na, 23-4-12 Aichampet road, Satienapalll iawn, Palmadu OL JGJ
Sattenapalll.
diighamud! Bhavani, WWio Late Nageswararac, Aged aboul 35 years, Hindu,
Rio, DNo. 23-17-3274, Atchampet road, Sattanapalll town, Painadu District.
JC. Settenspalll,
3. Jlellamucd: Vdayalakshrmi, Dio Damisetty Subbarac, Aged shout 29 years,
Hindu, R'o. Or. No. Flat No, VO7, Adhirama Residential Aperument, Rock No.3,
Purushothapainam, Chilgkaluripef town, Painadu DL JCJ Chilaxalunpet,
4 Annapureddy Amarababu, S/o Ankarmmaran, Aged about 28 years, Hindu,
Ric. DrNo, 19-53-25, Bhavana ushi Nagar, Kothapet, Sattenapalll tawn,
Painadu District, JCJ Sattenanalll.
+H_.DUF.G. Bank, Represented by iis Manager, Sattenapalll
_ Respondenta/Defendants

po

aH

WHEREAS the Petitioners above named through thelr Advcoate Sn.
PLS. SURESH KUMAR presented this Petition under Ariicie 227 of the Conatitution
of india, aggrieved by the orders dated 20/08/2022, passed by the Court of Principal
District & Sessions Judge, Guntur, in returning the Suit vide O.S. (CFR No.3884 af
e022, the Petitioner beg to submit the present Revision Petition.

AND WHEREAS the High Court upon perusing the penton and mermiorandum
of grounds fled herein and upon hearing the arguments of Si PSP Suresh Kumar,
Advocate for the Petitioners, directed issue of notice to the Respondents herein to
show cause as to why this CIVIL REVISION PETITION should not be admitied.

You viz:
{. Jellarnudi Subbayamma, Wo. Chandraiah, Rio. Dr.No. 23-4-42 Aichampet
road, Saitenapall town, Painacdu Df Od Sattenapall,
2. Jilellamnudl Bhavani, Wo Late Nageswararac, Rio. Dr.No. 23-1-32/4,
Atchampet road, Satisnapalll twn, Palnadu District, JCJ Sattenapall:.
 

 

 

3. Jilellamucd) Viayalakehm}, O/o Damisetty Subbarac, R'o. Or. No. Flat Na. 104,
Adgnvama Residential Aperiment, Block No.3, Pur rushothanainam,
Chilakaluripel town, Painadu DY 20d Chillakehyipet,

4, ae fap "reddy Amarababu. Sie Ankammarac, Rio. Or No. 19-3-25, Bhavana

hi Nagar, Kothapet, Sattenapalll town, Painadu District. JCJ Sattenanalll,

R. the Manager, H.D.F.0. Bank, Sattenapalli

are be and hereby directed to show cause either appearing in person or through an
Advacate, as to why In the circums Siances Set out in the petition and the grounds filled
therewith (copy enclosed) this CRP sho Of be acirritied, on or before 20.70.2028,
on witch date the case sfands posted for "neat nd.

Tre Gourt made the following:
ORDER:

"Notice before admission Learned counsel for the petitioners is permitted to take out personal netics fo the respondents or thelr counsel in the Court below by registered post with acknowledgement due ane file proof of service in the Registry within three C3} weeks.

Post the matter on 20.70.2823." .

Sp oe; NaS *" "Si. M, SRINIVAS -

ASSISTANT REGISTRAR HTRUE COPYH .

Fo so SECTION GFFIGCER To,

1. Jitellamud! Subbayamma, Wo. Shandraiah, R/o. Dr. No. 23-4-12 Ate ampet road, Sattengpalll fown, Palnadu Ot JCJ Sattenapallt,

4. dilellamud! Shavard, Wo Lats Nageswararac, 0 ONO, 23-1-32 44, Aichampet road, Sattenapal i town, Painadu District. JOJ Sattenapalll,

3. Jule allamudi Viayalakstuny, Ovo Darmisatiy Subbarac, Rio. Dr. Ne. Fist No. 14, Adhirama Residential Apertment, Block No.3, Pur ushothapatnam CMiakalunpet fown, Painadu Of JOG Chilakaluripet 4, Annapureddy Ama rababu, Sia Ankarmmarso, Rio. DrNo. 4 19-3-25, Shavana ushi Nagar, Kothapet, Sattengoalli town, Painadu District. or Sationanall S. The Manager, H.D.F.0. Bank, Sattenapall (Addresses No.1 ta 5 by READ. along with 3 & COpY of petition and memorandum of grounds)

6. One CG to Sn. PSP Suresh Kumar, Advocate [OPUCI *, One spare copy MM MIGN COURT | DEV DATED SRR 2022 NOTE: POST THE MATTER ON 20.10.9022 NOTICE BEFORE ADMISSION CRP.No. 1888 of 2022 kk oo gia.