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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(3) in Maharshi Dayanand Saraswati University Act, 1987

(3)The whole or part of the money deposited in the Foundation Fund of the University may be spent in such manner and for such purposes as may be prescribed or invested in such securities as are specified In section 20 of the Indian Trust Act, 1882 (Central Act 2 of 1882).