Madhya Pradesh High Court
Ramprakash @ Prakash Ganja vs The State Of Madhya Pradesh on 15 January, 2026
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-1457-2026
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 1457 of 2026
(RAMPRAKASH @ PRAKASH GANJA Vs THE STATE OF MADHYA PRADESH )
Dated : 15-01-2026
Shri Bhupendra Singh Sisodiya - Advocate for the applicant.
Shri Hemant Sharma-GA appearing on behalf of Advocate General[r-
1].
Counsel for the respondent/State is directed to verify the health status
of the applicant as counsel for the applicant has submitted that the applicant is suffering from paralysis.
List the matter in the next week.
(SUBODH ABHYANKAR) JUDGE das Signature Not Verified Signed by: REENA PARTHO SARKAR Signing time: 1/15/2026 6:43:38 PM