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Madhya Pradesh High Court

Ramprakash @ Prakash Ganja vs The State Of Madhya Pradesh on 15 January, 2026

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                             1                             MCRC-1457-2026
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                    MCRC No. 1457 of 2026
                                     (RAMPRAKASH @ PRAKASH GANJA Vs THE STATE OF MADHYA PRADESH )



                          Dated : 15-01-2026
                                Shri Bhupendra Singh Sisodiya - Advocate for the applicant.

                                Shri Hemant Sharma-GA appearing on behalf of Advocate General[r-
                          1].

                                Counsel for the respondent/State is directed to verify the health status

of the applicant as counsel for the applicant has submitted that the applicant is suffering from paralysis.

List the matter in the next week.

(SUBODH ABHYANKAR) JUDGE das Signature Not Verified Signed by: REENA PARTHO SARKAR Signing time: 1/15/2026 6:43:38 PM