Section 2(pp) in The Tamil Nadu Electricity Supply Code, 2004
(pp)[ "Person" shall include any company or body Corporate or association or body of individuals, whether incorporated or not, or artificial juridical person.] [Inserted by Commission's Notification No. TNERC/SC/7-4/dated 25.5.2007 (w.e.f. 13.6.2007).]
