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State of Chattisgarh - Section

Section 199 in The Chhattisgarh Motor Vehicles Rules, 1994

199. Signal to driver to stop vehicle.

- Every motor vehicle for the use of passengers in which the driver's seat is separated from any passenger's compartment by a fixed partition which is not capable of being readily opened, shall be furnished with efficient means to enable the passengers in such compartment and the conductor, if any, lo signal to the driver to stop the vehicle.