Himachal Pradesh High Court
Ranvir Singh vs . State Of H.P. And Others on 19 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Ranvir Singh Vs. State of H.P. and others .
CWP No. 2221 of 2020 19.07.2022 Present: Mr. Ashish Jamalta, Advocate for the petitioner.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate General with Mr. Amit Kumar Dhumal, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General for respondents No. 1 and 2.
Mr. Anuj Bali, Advocate vice Mr. Peeyush Verma, Advocate for respondent No. 3.
Mr. Sushant Vir Singh, Advocate for respondent No. 4. As prayed for, list for hearing on 06.09.2022.
(Ajay Mohan Goel) Judge July 19, 2022 (narender) ::: Downloaded on - 19/07/2022 20:05:24 :::CIS