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Delhi High Court - Orders

Rev Dinesh Das vs Baptist Church Trust Association & Anr on 13 April, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~32
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CONT.CAS(C) 762/2022
                                 REV DINESH DAS                                    ..... Petitioner
                                              Through:       Mr. Shaida Dass, Advocate

                                                    versus

                                 BAPTIST CHURCH TRUST ASSOCIATION & ANR.
                                                                           ..... Respondents
                                              Through: Mr. Deeptakirti Verma, Advocates for
                                                       R-1 & R-2

                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                            ORDER

% 13.04.2023 It is already 05:15 pm. No time left. List on 16.10.2023.

BY ORDER COURT MASTER APRIL 13, 2023/rk Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:15.04.2023 17:35:52