Delhi High Court - Orders
Rev Dinesh Das vs Baptist Church Trust Association & Anr on 13 April, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 762/2022
REV DINESH DAS ..... Petitioner
Through: Mr. Shaida Dass, Advocate
versus
BAPTIST CHURCH TRUST ASSOCIATION & ANR.
..... Respondents
Through: Mr. Deeptakirti Verma, Advocates for
R-1 & R-2
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 13.04.2023 It is already 05:15 pm. No time left. List on 16.10.2023.
BY ORDER COURT MASTER APRIL 13, 2023/rk Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:15.04.2023 17:35:52