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[Cites 0, Cited by 0] [Section 257(3)] [Section 257] [Entire Act]

State of Rajasthan - Subsection

Section 257(3)(c) in Rajasthan Land Revenue (Land Records) Rules, 1957

(c)whether the rim, when pressed home, is level. As all gauges are made level when first erected, it will not be necessary for the Inspector to use spirit level. He will need to see that no obvious displacement of the gauge has taken place; and