Section 16 in The Guru Nanak Dev University Amritsar Act, 1969
16. Finance Committee
. - (1) There shall be a Finance Committee of the University consisting of the following persons, namely:-(i)the Vice-Chancellor as Chairman;(ii)the Finance Secretary to the State Government or his nominee not below the rank of Deputy Secretary;(iii)the Education Secretary to the State Government;(iv)two members to be elected by the Senate;(v)two members to be elected by the Syndicate.(2)The members elected by the Senate and the Syndicate shall hold office for two years.(3)The Finance Committee shall advise the Syndicate on all financial matters.
