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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(b) in The SreeNarayanaGuru Open University Act, 2021

(b)to create opportunity to all sections in the society, especially all categories of marginalised and backward people in remote and rural areas, full-time employed or not, housewives and the elderly by doing study in subjects in various fields to gain knowledge;