Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Uttarakhand - Subsection Section 44(4) in Uttarakhand Self Reliant Co-Operatives Act, 2003 (4)An auditor ceases to hold office when the auditor(a)resigns;(b)is removed from office under sub-section (6); or(c)completes his/her term of office.
