Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Jammu-Kashmir - Subsection Section 5(6) in Islamic University of Science and Technology, Kashmir Act, 2005 (6)to establish and maintain Colleges and Halls, to recognize guide, supervise and control Halls started by the Board and to withdraw any such recognition ;
