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State of Tamilnadu - Section

Section 4 in Parambikulam-Aliyar Project (Regulation of Water-Supply) Rules, 1994

4. Impounding of water.

- Impounding of water into the reservoir shall be done from its own catchment of Palar and from the contour canal inflows. Supplies required for the ayacut under Parambikulam Main Canal, Udumalpet Canal, High Level Canal and the old ayacut under Palar shall be assessed by the Executive Engineers of Udumalpet Division and Pollachi Division and communicated to the Controlling Officer. The Controlling Officer shall control the supply of water, based on the communication received from the said Executive Engineers.