Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in Central Electricity Regulatory Commission (Furnishing Of Technical Details By The Generating Companies) Regulations, 2009 21. Reference fuel as specified for guaranteed Boiler efficiency (i)Ash (%)(ii)Moisture (%)(iii)Gross Calorific Value (GCV) (Kcal/Kg)(iv)Volatile Matter (VM) (%)
