Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013 31. Pilots not to bring vessels into dock when the signal is against him. - A Pilot shall not bring a vessel into dock or alongside a berth unless cleared to do so by the shore station.
