Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 57 in The Punjab Nurses Registration Council Regulations 57. [ [Substituted vide Punjab Government Notification No. 614-52-HB-52/II-4017, dated 6.8.1952.] A fee of Rs. 16 shall be paid to each member who attends a meeting of the Council or of a Sub-Committee.]Custody of the Seal
