Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Ghusabhai Jinabhai Bharola vs The State Of Gujarat on 23 September, 2020

Author: A.Y. Kogje

Bench: A.Y. Kogje

          C/SCA/11531/2020                                        ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 11531 of 2020

==========================================================
                  GHUSABHAI JINABHAI BHAROLA & 5 other(s)
                                 Versus
                    THE STATE OF GUJARAT & 7 other(s)
==========================================================
Appearance:
MR N R DESAI(6504) for the Petitioner(s) No. 1,2,3,4,5,6
MR SP MAJMUDAR(3456) for the Petitioner(s) No. 1,2,3,4,5,6
for the Respondent(s) No. 2,3,4,5,6,7,7.1,7.2,7.3,7.4,7.5,7.6,8
MR DHAWAN JAYSWAL, AGP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE

                               Date : 23/09/2020

                                ORAL ORDER

NOTICE returnable on 07.10.2020. Learned AGP waives service of notice on behalf of the respondent - State.

Direct Service is permitted.

(A.Y. KOGJE, J) CAROLINE/URIL Page 1 of 1 Downloaded on : Thu Sep 24 00:57:53 IST 2020