Gujarat High Court
Ghusabhai Jinabhai Bharola vs The State Of Gujarat on 23 September, 2020
Author: A.Y. Kogje
Bench: A.Y. Kogje
C/SCA/11531/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11531 of 2020
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GHUSABHAI JINABHAI BHAROLA & 5 other(s)
Versus
THE STATE OF GUJARAT & 7 other(s)
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Appearance:
MR N R DESAI(6504) for the Petitioner(s) No. 1,2,3,4,5,6
MR SP MAJMUDAR(3456) for the Petitioner(s) No. 1,2,3,4,5,6
for the Respondent(s) No. 2,3,4,5,6,7,7.1,7.2,7.3,7.4,7.5,7.6,8
MR DHAWAN JAYSWAL, AGP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE
Date : 23/09/2020
ORAL ORDER
NOTICE returnable on 07.10.2020. Learned AGP waives service of notice on behalf of the respondent - State.
Direct Service is permitted.
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