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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(4)(c) in Bank of Baroda (Employees') Pension Regulation, 1995

(c)if both the family pensions are payable at the rate mentioned in sub-regulation (1) of Regulation 39 amount of the two pensions shall be limited to-
(i)one thousand two hundred and fifty rupees per mensem in the case of employees who retired or died while in service prior to the 1st day of November, 1992 (in the case of workmen) or 1st day of July, 1993(in the case of officers);
(ii)two thousand four hundred rupees per mensem in respect of employees who retired or died on or after the 1st day of November, 1992(in the case of workmen) or 1st day of July, 1993(in the case of officers); and
(iii)three thousand three hundred and seventy eight in respect of employees (both officers and workmen) who retired or died on or after 1st Day of April, 1998.";.