Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(4) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(4)The Registrar may purchase any article not exceeding Rupees one thousand in value for office works on urgent basis which may be approved by the President post-facto. No expenditure exceeding one thousand rupees shall be made by the Registrar without the previous sanction of the President.