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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(4) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(4)The term of office of members of the Board other than ex-officio members shall be [three years:] [Substituted by Act No.50 of 1976.]Provided that no member of the Board who is [xxx] [The words 'elected or' omitted by Act No.50 of 1976.] nominated shall continue to be a member of the Board on his ceasing to hold the office by virtue of which he has been [xxx] [Omitted by Act No.50 of 1976.] nominated as member of the Board:[Provided further that even if some of the members are nominated at different times to the Board under items (e) to (k) of sub-section (2), the term of three years in their case shall be reckoned from the date on which the notification constituting the Board was first issued.] [Added by Act No.31 of 1996.]