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[Cites 0, Cited by 0] [Section 350] [Entire Act]

State of West Bengal - Subsection

Section 350(f) in Kolkata Municipal Corporation Act, 1980

(f)[ define the regular line of a street or streets.] [Inserted by section 33 of the Calcutta Municipal Corporation (Second Amendment) Act 1984 (West Bengal Act 13 of 1984), w.e.f. 15.5.1984.]