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State of Rajasthan - Section

Section 27 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

27. Constitution of the Committee.

- The Constitution of the Committee shall be as under:-
(a)For posts falling within the purview of the Commission:-
(i) Chairman of the Commission or a Member thereof nominated byhim. Chairman
(ii) Secretary/Special Secretary to the Government, Women &Child Development Department. Member
(iii) Secretary to the Government in the Department of Personnel orhis representative not below the rank of Deputy Secretary to theGovernment in the Department of Personnel. Member
(iv) Director, Women & Child Development Department Member Secretary
(b)For posts falling outside the purview of the Commission:-
(i) Director Women & Child Development Department Chairman
(ii) Deputy Secretary to the Government in the Department ofPersonnel Member
(iii) One Member nominated by the Secretary to the Government, Women& Child Development Department. Member
(iv) Additional Director, Women & Child Development Department. Member Secretary
Provided that in case any Member or Member Secretary, as the case may be, constituting the Committee has not been appointed to the post concerned, the officer holding charge of the post for the time being shall be the Member or Member Secretary, as the case may be, of the Committee.