Delhi High Court - Orders
Baptist Church Trust Association vs The Sub Registrar I Central District on 27 November, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13664/2025 and CM APPLs.56053/2025, 56054/2025,
58305/2025, 59343/2025
BAPTIST CHURCH TRUST ASSOCIATION .....Petitioner
Through: Mr. Deeptakirti Verma and Ms. Neha
Sharma, Advs.
versus
THE SUB REGISTRAR I CENTRAL DISTRICT .....Respondent
Through: Ms. Avni Singh, Adv., GNCTD.
Ms. Pratiti Rungta and Mr. Gaurav
Dubey, Advs. for applicant - Baptist
Union of North India (through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 27.11.2025
1. The matter could not be taken up today due to paucity of time.
2. List on 08.04.2026.
By order Court Master NOVEMBER 27, 2025/uk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2025 at 20:56:12