Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Baptist Church Trust Association vs The Sub Registrar I Central District on 27 November, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~61
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 13664/2025 and CM APPLs.56053/2025, 56054/2025,
                               58305/2025, 59343/2025
                               BAPTIST CHURCH TRUST ASSOCIATION               .....Petitioner
                                                Through: Mr. Deeptakirti Verma and Ms. Neha
                                                           Sharma, Advs.
                                                versus
                               THE SUB REGISTRAR I CENTRAL DISTRICT .....Respondent
                                                Through: Ms. Avni Singh, Adv., GNCTD.
                                                           Ms. Pratiti Rungta and Mr. Gaurav
                                                           Dubey, Advs. for applicant - Baptist
                                                           Union of North India (through v/c)
                               CORAM:
                               HON'BLE MR. JUSTICE SACHIN DATTA
                                                ORDER

% 27.11.2025

1. The matter could not be taken up today due to paucity of time.

2. List on 08.04.2026.

By order Court Master NOVEMBER 27, 2025/uk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2025 at 20:56:12