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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Rajasthan - Subsection

Section 78(1)(c) in The Rajasthan District Boards Act, 1954

(c)the order is an order passed in respect of any power, duty or function which has been delegated by the Board to the Secretary and which has been made subject to the right of appeal.