Gauhati High Court
Kanhaiya Lal Bothra And 7 Ors vs The State Of Assam And Anr on 19 October, 2020
Author: Hitesh Kumar Sarma
Bench: Hitesh Kumar Sarma
Page No.# 1/4
GAHC010084742020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet. 464/2020
1:KANHAIYA LAL BOTHRA AND 7 ORS.
S/O BHANWAR LAL BOTHRA, R/O H. NO. 8, 3RD FLOOR, BYE LANE 1, JP
AGGARWAL PATH, SLUICE GATE, GUWAHATI-9, MANAGER,
CONTINENTAL TRANSPORT AGENCY, PRESENTLY RENAMED AND
CONVERTED AS CTA LOGISTIC LIMITED, AT ROAD, BHARALUMUKH,
GUWAHATI
2: MUKUL GOSWAMI
S/O LATE JAL LAL GOSWAMI
R/O BLOCK 3B
IMPERIAL BLUE
VIDYA MANDIR PATH
BHETAPARA
GUWAHATI-28
JR. EXECUTIVE (ACCOUNTS)
GCMMF
PRESENTLY- EXECUTIVE (ACCOUNTS)
GCMMF
FIRST FLOOR
HOUSEFED OFFICE COMPLEX
RUKMINIGAON
GUWAHATI-22
3: PRATEEK KUMAR
S/O DR. PRAMOD KUMAR
R/O DUDHMANSAGAR DAIRY
PLOT NO. 26 D
SECTOR 3
IMT MANESAR
HARYANA
PIN-122050
ASSISTANT MANAGER (QA)
GCMMF
ANAND
Page No.# 2/4
PRESENTLY- HEAD
DUDHMANSAGAR DAIRY
MANESAR
HARYANA
4: MAULIK M JOSHI
(WRONGLY MENTIONED AS MALLIK JOSHI @ JOSHI)
S/O SRI MAHENDRA BHAI JOSHI
R/O 23 DHARMAJIVAN FLAT
NEAR KHOKHARA PS
MANINAGAR EAST
AHMEDABAD
PIN-380008
EXECUTIVE (QA)
GCMMF
ANAND
PRESENTLY- MANAGER (QA)
GCMMF
ANAND
5: KAMAKHYA PRASAD CHALIHA
S/O CHANDRA PRASAD CHALIHA
R/O CLASSIC ENCLAVE
MANIRAM DEWAN ROAD
NEW GUWAHATI-781020
MANAGER (SALES)
GCMMF
GUWAHATI
PRESENTLY-RETIRED
6: MANORANJAN PANI
S/O JALADHAN PANI
R/O KAIRA CAN QUARTERS
NEAR HERO HONDA SHOWROOM
NEAR GANESH CHIKDARA
CHOWKDI OVER BRIDGE
ANAND
PIN-388001
ZONAL IN-CHARGE
GCMMF
GUWAHATI
PRESENT ADD- SR. GM
GCMMF LTD.
AMUL DAIRY ROAD
ANAND
PIN-388001
7: APURBA MISRA
Page No.# 3/4
S/O LATE RADHESHYAM MISRA
R/O PROTECH PARK
HENGRABARI ROAD
GUWAHATI
PIN-781036
DEPOT IN-CHARGE
GCMMF
GUWAHATI
PRESENTLY-ZONAL IN CHARGE
GCMMF
GUWAHATI
8: PU NYADO SINGH
R/O C/O CTA LOGISTIC LIMITED
AT ROAD
BHARALUMUKH
GUWAHATI-781020
GODOWN IN CHARGE
CONTINENTAL TRANSPORT AGENCY
PRESENTLY-MANAGER
CTA LOGISTIC LIMITE
VERSUS
1:THE STATE OF ASSAM AND ANR.
REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM
2:HITESH DEBA SARMAH
EXECUTIVE MAGISTRATE
DCs COURT
KAMRUP (M)
GUWAHAT
Advocate for the Petitioner : MR S S SHARMA
Advocate for the Respondent : PP, ASSAM
BEFORE HON'BLE MR. JUSTICE HITESH KUMAR SARMA 19-10-2020 The Court proceedings have been conducted through Video-Conference.
Page No.# 4/4 Ms. R. Saha, learned counsel appearing on behalf of Mr. H. Buragohain, learned counsel for the petitioners, has sought for an adjournment with a prayer to list this matter after the ensuing puja vacation.
Accordingly, list the matter on 12.11.2020.
JUDGE Comparing Assistant