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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(d) in Andhra Pradesh Unaided Minority Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(d)The admission of the candidates made in various Unaided Minority Professional Institutions shall be subject to scrutiny by the inspecting Authority appointed for the purpose.