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State of Madhya Pradesh - Section

Section 28 in The M.P. Treatment of Criminal Lunatics Confined in Prisons Rules, 2000

28. Selection and the Role of NGO's.

- One or more NGO's will assist the Department of Jail and the Department of Medical Education in the Management of the Mental Health Rehabilitation Centre. The NGO's will be invited/selected from application received on the basis of reputation, experience, professional expertise and personnel by the Department of Jails on the advice of the Advisory Committee.