Madras High Court
K.Balakrishnan vs The District Collector on 14 October, 2015
Author: T.S.Sivagnanam
Bench: Sanjay Kishan Kaul, T.S.Sivagnanam
IN THE HIGH COURT OF JUDICATURE AT MADRAS Dated: 14.10.2015 Coram: The Honourable Mr.SANJAY KISHAN KAUL, CHIEF JUSTICE and The Honourable Mr.Justice T.S.SIVAGNANAM Writ Petition No.32778 of 2015 ------- K.Balakrishnan .. Petitioner Versus 1. The District Collector Tiruvannamalai District. Tiruvannamalai. 2.The Assistant Director of Panchayats, Tiruvannamalai, 3.The Block Development Officer Polur Panchayat Union, Polur, Tiruvannamalai District. 4.The Village President, Kelur Panchayat, Polur Taluk, Tiruvannamalai District. ... Respondents Petitions filed under Article 226 of the Constitution of India praying for the issue of a writ of Mandamus forbearing the respondents and their subordinates or any other officials or persons tracing power or claiming right through them, from altering or modifying the physical feature/nature of the subject land 1.32.50 Hectare (around 3.50 Acres) comprised in Survey Number in 118/2C and 118/5 in Theppandal Village, belonging to Kelur Panchayat in Polur Taluk and Tiruvannamalai District from its present position as ''Weekly Cattle Shandy'', by putting up of any construction for any other purpose. For Petitioners ::: Mr.N.Saravanan For Respondents ::: Mr.V.R.Kamalanathan AGP O R D E R
(The Order of the Court was made by The Hon'ble The Chief Justice) We are not inclined to entertain this writ petition as Public Interest Litigation. The writ petition accordingly stands dismissed. No costs. Consequently connected miscellaneous petition is closed.
(S.K.K.,CJ.) (T.S.S., J) Index:yes/no ksr 14.10.2015 To
1. The District Collector, Tiruvannamalai District,
2.The Assistant Director of Panchayats, Tiruvannamalai,
3.The Block Development Officer, Polur Panchayat Union, Polur, Tiruvannamalai District.
4.The Village President, Kelur Panchayat, Polur Taluk, Tiruvannamalai District.
The Hon'ble The Chief Justice and T.S.Sivagnanam, J
---------------------------------------
ksr W.P.No.32778 of 2015 14.10.2015