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[Cites 0, Cited by 0] [Section 269(1)] [Section 269] [Entire Act]

State of Bihar - Subsection

Section 269(1)(j) in The Bihar Municipal Act, 2007

(j)make, without the permission of the Chief Municipal Officer, any vault or grave or interment within any wall, or underneath any passage, porch, portico, plinth or verandah, of any place of worship,