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Bombay High Court

Mahindra Cie Automotive Limited vs Assistant Commissioner Of Income-Tax ... on 28 July, 2021

Author: Abhay Ahuja

Bench: Sunil P Deshmukh, Abhay Ahuja

                                                                              55.WPLNo.136652021.docx

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                            WRIT PETITION (L) NO. 13665 OF 2021

                              Mahindra CIE Automotive Limited                    ...   Petitioner
                                          versus
                              Assistant Commissioner Of Income-Tax
                              Circle-7(1)(1) & Ors                               ...   Respondents

                                                                 .....

                              Mr. Nishant Thakkar a/w. Jasmine Amalsadvala i/b. PDS Legal,
                              Advocate for the Petitioner.

                              Mr. Nirmal Mohanty, Advocate for the Respondents.

                                                                 .....

                                                       CORAM :- SUNIL P DESHMUKH &
                                                                ABHAY AHUJA, JJ.

(Through Video Conferencing) DATE :- JULY 28, 2021 PC :

1 At the request of Mr. Mohanty, learned Counsel for the Revenue, stand over to 18th August 2021.

2 Interim relief to continue till then.

(ABHAY AHUJA, J.) (SUNIL P. DESHMUKH, J) Digitally signed by RAJU DATTATRAYA RAJU GAIKWAD DATTATRAYA GAIKWAD Date:

2021.07.29 14:28:42 +0530 Gaikwad RD 1/1