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State of Madhya Pradesh - Section

Section 27 in High Court Rules and Orders In M.P.

27. First appeals from orders. - The rule for the preparation of paper-books in appeals from original decrees shall apply mutaits mutandis, to the preparation of paper-books in first appeals from orders passed by subordinate Courts (including orders under Section 47 of the Code of Civil Procedure) with the modification that "two weeks" shall be substituted for "three weeks" in Rule 24. "In these appeals a paper-book shall ordinarily consist only of the papers mentioned in Rule 11-A."