Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Madhya Pradesh - Section Section 5 in The M.P. Entertainments Duty and Advertisements Tax Act, 1936 5. - 3,00,001 to 5,00,000 - 40% of entertainment duty calculated on full seating capacity.
