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State of Punjab - Section

Section 405 in Punjab Jail Manual, 1996

405. Abstract of rules to be read and hung up in a conspicuous place.

(1)An abstract of the rules relating to the conduct and treatment of prisoners shall be read over to every prisoner as soon as possible after his admission into jail, and proper means shall from time to time thereafter be taken by the Superintendent to make every prisoner acquainted within the purport of all such rules for the time being in force.
(2)A translation of the abstract of the rules, in the Punjabi language in Gurmukhi script, Hindi and English, shall be hung up in every convict ward and in some other conspicuous place in every jail.