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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 20 in The Foreign Contribution (Regulation) Act, 1976

20. Opportunity to be given before adjudication of confiscation .-No order of adjudication of confiscation shall be made unless a reasonable opportunity of making a representation against such confiscation has been given to the person from whom any article or currency has been seized.