Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45K] [Entire Act] NCT Delhi - Subsection Section 45K(1) in The Government Of National Capital Territory Of Delhi Act, 1991 (1)The Central Government may, by notification published in the Official Gazette, make rules for carrying out the provisions of this Part.
