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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(10)(a) in Revised Building Rules, 2007

(a)A Services and Utilities Plan as per standards for water supply system, drainage and storm water disposal system, sewerage system , rain water harvesting structures, and for other utilities.