Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(a) in Chhattisgarh Food and Nutritional Security Act, 2012

(a)"Anganwadi" means a child care and development center setup under the Integrated Child Development Services Scheme of the Central Government to render services covered under Section 4, sub-section ( 1) of Section 5 and Section 7;