Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 28 in Chhattisgarh Civil Courts Act, 1958 28. Amendment of laws relating to Courts of Small Causes. - The Acts and Ordinance specified in column (i) of the Schedule shall be amended to the manner and to the extent specified in column (2) thereof.
