Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Section 9] [Entire Act] Union of India - Subsection Section 9(d) in The Factories Act, 1948 (d)require the production of any prescribed register or any other document relating to the factory;
