Delhi High Court - Orders
Mount Abu Education Society Regd & Anr vs North Delhi Municipal Corporation & Anr on 10 February, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~27 and 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2810/2021 and CM APPL. Nos. 8487/2021, 29544/2024 -
38245/2024
MOUNT ABU EDUCATION SOCIETY REGD
& ANR. .....Petitioners
Through: Mr. Kamal Gupta, Mr. Sparsh
Aggarwal, Ms. Yosha Dutta and Mr. Aaditya
Dhull, Advocates.
versus
NORTH DELHI MUNICIPAL CORPORATION
& ANR. .....Respondents
Through: Mr. Nitin Mishra, Mr. Arun Mishra,
Mr. Keshav Sehgal and Mr. Shivam Gaur,
Advocates for R2.
28
+ W.P.(C) 9579/2021 and CM APPL. 29648/2021
SHRI R.R. MEHTA EDUCATIONAL TRUST
REGD. & ANR. .....Petitioners
Through: Mr. Uday Bedi and also Mr. Pramod
Gupta and Ms. Deepakshi Bhalla, Advocates.
versus
SOUTH DELHI MUNICIPAL CORPORATION
& ANR. .....Respondents
Through: Ms. Arunima Dwivedi, Mr. Rajesh
Mishra, Ms. Pinky Pawar and Ms. Kritika Sharma,
Advocates for R1.
Mr. Nitin Mishra and Mr. Arun Sharma,
Advocates for R2.
W.P.(C) 2810/2021 and connected matter page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/02/2025 at 22:42:15
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 10.02.2025 At request of learned counsel appearing for Respondent/DDA, list on 11.02.2025.
JYOTI SINGH, J FEBRUARY 10, 2025/jg W.P.(C) 2810/2021 and connected matter page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/02/2025 at 22:42:15