Bombay High Court
Petit Towers Co-Operative Housing ... vs Sir Dinshaw M. Petit And 6 Ors on 10 January, 2023
Author: R.I. Chagla
Bench: R.I. Chagla
53-EXA-320-22.doc
Sharayu Khot.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 320 OF 2022
Petit Towers Co-operative Housing Society ...Applicant/
Limited Original Claimant
Versus
Sir Dinshaw M. Petit & Ors. ...Respondents
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Mr. Vishal Kanade a/w Ms. Ferzana Behramkamdin, Nenha Rukhana
i/by FZB and Associates for the Applicants/original Respondents.
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CORAM : R.I. CHAGLA J
DATE : 10 January 2023
ORDER :
1. Mr. Vishal Kanade, learned Counsel undertakes to file Affidavit of Service within one week from today showing service on the Respondents.
2. Stand over to 19th January 2023.
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