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Bombay High Court

Petit Towers Co-Operative Housing ... vs Sir Dinshaw M. Petit And 6 Ors on 10 January, 2023

Author: R.I. Chagla

Bench: R.I. Chagla

                                                                   53-EXA-320-22.doc

Sharayu Khot.
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION

                       EXECUTION APPLICATION NO. 320 OF 2022


      Petit Towers Co-operative Housing Society          ...Applicant/
      Limited                                            Original Claimant

                Versus

      Sir Dinshaw M. Petit & Ors.                        ...Respondents

                                        ----------
      Mr. Vishal Kanade a/w Ms. Ferzana Behramkamdin, Nenha Rukhana
      i/by FZB and Associates for the Applicants/original Respondents.
                                        ----------

                                        CORAM : R.I. CHAGLA J

                                          DATE       : 10 January 2023

      ORDER :

1. Mr. Vishal Kanade, learned Counsel undertakes to file Affidavit of Service within one week from today showing service on the Respondents.

2. Stand over to 19th January 2023.

[R.I. CHAGLA J.] 1/1 ::: Uploaded on - 16/01/2023 ::: Downloaded on - 28/05/2023 20:46:04 :::