Bombay High Court
Mr.Zuzya Peter Koli And Others vs Mrs. Leena Victor Vaz And Others on 11 December, 2018
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
20 cas 814-18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 814 OF 2018
IN
SECOND APPEAL (ST) NO. 11267 OF 2018
Zuzya Peter Koli & Ors. ..Applicants
v/s.
Mrs. Leena Victor Vaz & Ors. ..Respondents
Mr. Vikram N. Walawalkar I/b. S.M.Sabrad for the Applicant/
Appellant
Mr. Satyajeet Shirke I/b. Uday Warunjikar for the Respondent Nos.1
to 3.
Mr. Amey Sawant for the Respondent Nos.4 to 6 and 8 to 12.
CORAM : SMT. ANUJA PRABHUDESSAI, J.
DATED : 11th DECEMBER, 2018. P.C.
1. Notice was issued to the respondent no.7. Service report is awaited. Issue reminder. Private service is permitted.
2. Stand over to 24th January, 2019.
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