Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 32] [Section 6] [Entire Act] Union of India - Subsection Section 6(2) in The National Investigation Agency Act, 2008 (2)On receipt of the report under sub-section (1), the State Government shall forward the report to the Central Government as expeditiously as possible.
