Section 58(1E)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

[Cites 0, Cited by 0] [Section 58(1E)] [Section 58] [Entire Act]

(a)in section 15, for the words "electoral division" the word "electoral college", and for the word "District" the word "Block" shall be substituted;

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